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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Home Guards Act, 1961

(1)The Commandant-General or the Commandant within the district under his jurisdiction may, subject to the provisions of Sub-secs. (2) and (3) call upon any member of the Home Guards for training or for discharging any function assigned to him by or under this Act.