Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 24 in Kerala Education Act, 1958 24. Local Education Committee. (1)The Government shall appoint for each area of compulsion or for any portion of the area of compulsion a Local Education Committee.(2)The Committee shall be constituted in such manner and for such period as may be prescribed.
