Section 2(20a) in Dr. Y.S.R. Horticultural University Act, 2007
(20a)[ "institution" means an institution offering academic programmes or research in Horticultural Sciences, or any other courses as may be prescribed by the authorities as defined in the Act and includes a Polytechnic;] [Inserted by Andhra Pradesh Act No. 5 of 2017, dated 26.4.2017.]
