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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(6)(a) in Bombay Primary Education Act, 1947

(a)who, with a view to inducing any voter to give or refrain from giving a vote in favour of any candidate, offers or gives any money or valuable consideration, or holds out any promise of individual profit or holds out any threat of injury to any person, or