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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(2) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(2)Any officer of the Vishwavidyalaya, whether salaried or otherwise other than an Adhisthata (Dean), may resign his office by letter addressed to the Kula Sachiva. Such resignation shall take effect only from the date on which the same is accepted by the authority competent to fill the vacancy.