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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Right of Children to Free and Compulsory Education Rules, 2012

(2)In particular and without prejudice to sub rule (1), the following terms and conditions of service shall be taken into account, namely:-
(a)Accountability of teachers to the School Management Committee constituted under section 21.
(b)Provisions enabling long term stake of teachers and Vidyasahayaks in the teaching profession.