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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(b) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(b)If an employee is reduced as a measure of penalty to a lower service, cadre class, post or to a lower time scale of pay, the authority ordering the reduction may or may not specify the period for which the reductions shall be effective but where the period is specified, that authority shall also state whether on restoration, the period of reduction shall operate to postpone future increments and if so to what extent.