Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(a) in Tamil Nadu Prohibition Act, 1937 (a)licences for the tapping of any trees for [neera or padani] [This word was substituted for the word ' Provincial ' by 1950.] for consumption thereof without fermentation or for the manufacture of jaggery therefrom, or
