Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023 4.Amendment of heading of Chapter II In Chapter II of the principalAct, in the Chapter heading, for the word “DIVERSITY”, the word “RESOURCES” shall be substituted.
