Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(i) in The Life Insurance Corporation of India (Agents) Regulations, 2017 (i)if it does not comply with the provisions of sub-regulation (2) or sub-regulation (3) of regulation 20; or
