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State of Andhra Pradesh - Section

Section 48 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

48. License to be surrendered to the licensing authority on expiry.

- Every license granted under these rules, either jointly or severally to the licensee (s) named therein shall on its expiry be deemed to have been surrendered by the licensee to the licensing authority.