Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Karnataka - Subsection Section 41(2) in Karnataka State Road Safety Authority Act, 2017 (2)Every order issued under sub-section (1) of this section shall be laid before the Legislature.The above translation of PÀ£ÁðlPÀgÁdå gÀ¸ÉÛ ¸ÀÄgÀPÀëvÁ¥Áæ¢üPÁgÀ C¢ü¤AiÀĪÀÄ
