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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(b) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(b)when the process of leasing could not be finalised due to extraordinary unforeseen circumstances or administrative reasons, before the period of commencement of lease;