Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 7 vs M/S. Modern Terry Towels Ltd. on 13 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.12 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 15759/2019
(Arising out of impugned final judgment and order dated 30-05-2018
in CAAT No. 192/2018 passed by the National Company Law Appellate
Tribunal)
PR. COMMISSIONER OF INCOME TAX 7 Appellant(s)
VERSUS
M/S. MODERN TERRY TOWELS LTD. & ANR. Respondent(s)
( IA No.117045/2019-CONDONATION OF DELAY IN FILING and IA
No.117047/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.117046/2019-CONDONATION OF DELAY IN REFILING )
Date : 13-08-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. Rupesh Kumar, Adv.
Mr. Balaji Srinivasan, Adv.
Mr. Umesh Kumar Sain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Ved Jain, Adv.
Kislaya Parashar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing certified copy of the impugned order is allowed.
Issue notice.
Signature Not Verified(R. NATARAJAN) Digitally signed by R NATARAJAN Date: 2019.08.13 (RENU DIWAN) COURT MASTER (SH) 17:04:26 IST Reason: ASSISTANT REGISTRAR