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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 7 vs M/S. Modern Terry Towels Ltd. on 13 August, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.12                               COURT NO.4               SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                   CIVIL APPEAL Diary No(s). 15759/2019

     (Arising out of impugned final judgment and order dated 30-05-2018
     in CAAT No. 192/2018 passed by the National Company Law Appellate
     Tribunal)

     PR. COMMISSIONER OF INCOME TAX 7                                    Appellant(s)

                                                     VERSUS

     M/S. MODERN TERRY TOWELS LTD. & ANR.                                Respondent(s)

     ( IA No.117045/2019-CONDONATION OF DELAY IN FILING and IA
     No.117047/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.117046/2019-CONDONATION OF DELAY IN REFILING )

     Date : 13-08-2019 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                   Mr. K.M. Natraj, ASG
                                         Mr. Rupesh Kumar, Adv.
                                         Mr. Balaji Srinivasan, Adv.
                                         Mr. Umesh Kumar Sain, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Ved Jain, Adv.
                                         Kislaya Parashar, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Application seeking exemption from filing certified copy of the impugned order is allowed.

Issue notice.

Signature Not Verified

(R. NATARAJAN) Digitally signed by R NATARAJAN Date: 2019.08.13 (RENU DIWAN) COURT MASTER (SH) 17:04:26 IST Reason: ASSISTANT REGISTRAR