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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3)(c) in The Rajasthan Maternity Benefit Rules, 1967

(c)Whether there have been any cases of discharge or dismissal in contravention of the provisions of section 12 since the last inspection;