Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 26 in The Oil Industry Development Board Staff Provident Fund Rules, 2013

26.

Any matter not covered by these rules shall be regulated to the extent applicable and appropriate in accordance with the relevant provisions contained in the General Provident Fund (Central Services) Rules, 1960, as amended from time to time.