Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 8 in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

8. Accounts.

(1)The Accounts of the Commission will be maintained as per provisions of the Rajasthan Electricity Regulatory Commission (Annual statement of Accounts) Rules,
(2)The Accounts of the Commission will be authenticated by the Chairperson, one member dealing with the finance and the Secretary of the State Commission.