Patna High Court - Orders
Sanjay Tribedi @ Munna Tribedi, vs Kanti Devi, on 28 June, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.313 of 2022
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Sanjay Tribedi @ Munna Tribedi,
... ... Petitioner/s
Versus
Kanti Devi,
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Dineshwar Mishra
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL ORDER
2 28-06-2022Issue notice to respondents under both processes, i.e. ordinary as well as registered post with A/D, for which requisites must be filed within a period of two weeks.
Re-list this matter on 29.09.2022.
(P. B. Bajanthri, J) rakhi/-
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