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[Cites 2, Cited by 12]

Bombay High Court

M/S. Saint Gobain India Pvt. Ltd vs The Goods Transport Labour Board, ... on 9 July, 2019

Bench: A.A. Sayed, Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8407 OF 2018

 Akhil Bharatiya Mathadi Transport And General    ....Petitioner
 Kamgar Union, Carnac Bunder, Mumbai And
 Anr
              V/S
 The State Of Maharashtra Through The          ....Respondent

Secretary ,labour And Indusstrial Dept. Mantralaya And Ors WITH WRIT PETITION NO. 7721 OF 2018 M/s Saint Gobain India Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH WRIT PETITION NO. 10598 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S The Goods Transport Labour Board, Greater ....Respondent Mumbai Through Chairman And Secretary And Ors WITH WRIT PETITION NO. 11558 OF 2017 M/s. Gjn Logistics Through Proprietor Shri ....Petitioner Krishna Bhoir Page 1/2 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:20:08 ::: V/S Goods Transport Labour Board For Greater ....Respondent Bombay And Anr Mr. Avinash K. Jalisatgi i/by Mr.Laxman Shivajirao Deshmukh For Petitioner in WP No.8407/2018. Mr. A.V. Bukhari, Sr. Advocae a/w Mrs. N.R. Patankar i/by Mr. P.M. Jadhav for Petitioner in WP Nos.7721/2018 and 10598/2016 for Respondent No.4 in WP No.8407/2018. Mr. Nikhil Patil i/by Mr. V.P. Sawant for Petitioner in WP NO.11558/2017 and for Respondent No.5 in WP No.7721/2018 Ms. G.U. Shinde, AGP for State/R.no. 1 in WP No.8407/2018. Mr.R.S. Pawar, AGP for State in WP No.7721/2018. Ms. P.N. Diwan, AGP for State in WP No.10598/2016. Ms. S.S. Bhende, AGP for State in WP No.11558/2016. Mr. G.S. Godbole for Respondent No.2 in WP No.7721/2018. Mr.Avinash K. Jalisatgi i/by Pavitra Manesh for Respondent No.3 in WP No.7721/2018.

Mr. A.S. Peerzada for Respondent No.4 in WP No.7721/2018.

        CORAM :                A.A. SAYED &
                               PRAKASH D. NAIK, JJ
      DATE :                   9th July, 2019
 P.C. :
   Stand over to 30/07/2019.



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