Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 13 December, 2017
Bench: R. Banumathi, Uday Umesh Lalit
ITEM NO.10 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11478/2016
(Arising out of impugned final judgment and order dated 07-01-2016
in FAO No. 487/2015 passed by the High Court Of Delhi At New Delhi)
ENGINEERS INDIA LTD. Petitioner(s)
VERSUS
TEMA INDIA LTD. Respondent(s)
Date : 13-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mukul Rohtagi, Sr. Adv.
Mr. Dhruv Dewan, Adv.
Ms. Yashna Mehta, Adv.
Ms. Reena, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Gopal Subramanium, Sr. Adv.
Ms. Khooshnum Davjerwala, Adv.
Mr. Hasan Murtaza,Adv.
Mr. Ankur Kashyap, Adv.
Mr. Shiv Kumar Suri, AOR
UPON hearing the counsel the Court made the following
O R D E R
To retain its position.
(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2017.12.16 10:52:52 IST Reason: