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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

(1)The posts of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors shall be held by an officer or official for a tenure ordinarily not exceeding two years in the first instance which may be further extended by the Appointing Authority from time to time but not exceeding by six years in all.