Supreme Court - Daily Orders
Religare Health Insurance Co. Ltd vs K Manivannan on 29 April, 2025
ITEM NO.40 REGISTRAR COURT SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 5199/2025
RELIGARE HEALTH INSURANCE CO. LTD Appellant(s)
VERSUS
K MANIVANNAN Respondent(s)
Date : 29-04-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Pankaj Seth, Adv.
Mrs. Usha Pant Kukreti, Adv.
Ms. Sheetal Sharma, Adv.
Ms. Manjeet Chawla, AOR
For Respondent(s) : Mr. A. Lakshminarayanan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has already filed counter affidavit.
Registry to process the matter for listing before the Hon'ble Court as per rules.
SUJATA SINGH Registrar HJ Signature Not Verified Digitally signed by HEMA JOSHI Date: 2025.04.29 16:54:32 IST Reason: