Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(3)(c) in The Haryana Special Economic Zone Act, 2005 (c)to ensure that the setting up of this project does not adversely affect the prospects and sustainability of the projects already approved.