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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(d) in The Orissa Co-operative Societies Act, 1962

(d)[ where the member is a Self Help Group, through the head of such Group.] [Inserted by Orissa Act 1 of 2008 Section 9 (O.G.E. No. 654 dated 20.3.2008).]