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State of Assam - Section

Section 40 in The Assam Administrative Tribunal Regulations, 1977

40. Application for copies of information.

- Rules laid down in Section V Assam Record Hand Book, 1925 (Reprinted 1958), as amended from time to time, shall be followed mutatis mutandis for granting of copies of information, unless otherwise provided for id any Act or rules framed thereunder.