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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(3) in The Income Tax Act, 2025

(3)For the purposes of this section, the Board may prescribe––
(a)the books of account and other documents (including inventories, wherever necessary) to be kept and maintained;
(b)particulars to be contained therein;
(c)the form, manner and place at which they shall be kept and maintained; and
(d)the period for which such books of account and other documents are to be retained.