Section 2A in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947
2A. [ Act to apply to Saurashtra and Kutch areas with certain modifications. [Section 2-A was inserted by Gujarat 57 of 1963, section 3]
- In its application to the Saurashtra area and the Kutch area of the State of Gujarat this Act shall be amended in the manner as set forth in Parts I and II respectively of Schedule 1-A-]
