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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Kendu Leaves Manual, 1973

(2)Before the end of January every year the Range Officer shall inspect each phadi in his charge and prepare and estimate for construction and repairs to the phadi and with the approval of Deputy Conservator of Forests, (Kendu Leaves) take up construction and repairs of such phadies at the scale prescribed. The scale of construction and repairs has been prescribed in letter No.806-F.A.H., dated the 16th January, 1973.