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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(8)(a) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(a)interact with the child in order to evaluate whether the child has undergone reformative changes and if the child can be a contributing member of the society.