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Punjab-Haryana High Court

Jaswinder Singh Riar vs State Of Punjab And Others on 20 May, 2011

Author: Ritu Bahri

Bench: Ritu Bahri

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                               Crl. Misc. No.M-2854 of 2011 (O&M)
                               Date of decision:- 20.05.2011

Jaswinder Singh Riar                                            ...Petitioner

                         Versus

State of Punjab and others                                   ...Respondents


CORAM: HON'BLE MS. JUSTICE RITU BAHRI


Present:-    Mr. J.S. Randhawa, Advocate
             for the petitioner.


RITU BAHRI J.(Oral)

Learned counsel for the petitioner, after arguing for sometime, seeks permission to withdraw the petition at this stage.

Ordered accordingly.

May 20, 2011                                  ( RITU BAHRI )
G.Arora                                          JUDGE