Punjab-Haryana High Court
Jaswinder Singh Riar vs State Of Punjab And Others on 20 May, 2011
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Crl. Misc. No.M-2854 of 2011 (O&M)
Date of decision:- 20.05.2011
Jaswinder Singh Riar ...Petitioner
Versus
State of Punjab and others ...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
Present:- Mr. J.S. Randhawa, Advocate
for the petitioner.
RITU BAHRI J.(Oral)
Learned counsel for the petitioner, after arguing for sometime, seeks permission to withdraw the petition at this stage.
Ordered accordingly.
May 20, 2011 ( RITU BAHRI ) G.Arora JUDGE