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State of Rajasthan - Section

Section 18 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013

18. Fixation of pay in the running pay band subsequent to the 1.1.2006.

- Where a Government Non-Engineering Polytechnic College Teacher continues to draw his pay in the existing pay scale and is brought over to the running pay band from a date later than the 1.1.2006, his pay from the later date in the running pay band shall be fixed in the running pay band by adding the basic pay applicable on the later date, the dearness pay applicable on that date and the pre-revised dearness allowance based on rates in force w.e.f. 1.1.2006 and applicable as on 1.1.2006. This figure will be rounded off to the next multiple of 10 and will then become the pay in the applicable running pay band. In addition to this, the academic grade pay corresponding to the existing pay scale will be payable. Where the Government Non-Engineering Polytechnic College Teacher is in receipt of special pay, the methodology followed will be as proscribed in Rule 9 (1) (B), except that the basic pay and dearness pay to be taken into account will be basic pay and dearness pay applicable as on that date but dearness allowance will be calculated as per rates applicable on 1.1.2006.