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National Green Tribunal

1. Harbans Singh vs 1. State Of Haryana on 30 October, 2023

Item No.1                                                  (Court No. 2)

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI


             (Through Physical Hearing with Hybrid VC Option)


                     Original Application No.306/2022
                 (I.A. No. 102/2022 & I.A. No. 299/2022)


Harbans Singh                                                ...Applicant


                                  Versus

State of Haryana and others                                ...Respondents

Date of Hearing :- 30.10.2023 CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER.

HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER.

Applicant: Mr. A. Rangnath, Proxy Counsel for Mr. Ajit Sharma Advocate for the applicant.

Respondents: Mr. Rahul Khurana, Advocate for respondents no. 1 to 7.

Mr. Dheeraj Singh Proxy Counsel for Mr. Gi. Gi. C. George, Advocate for respondent no. 8.

Mr. Anshul Mangla Advocate for Respondent No. 9. Application under Section 14 read with Section 18 of the National Green Tribunal Act, 2010.

1. Reports of the Joint Committee constituted vide order dated 18.01.2023 have not been filed.

2. Reports of the Joint Committee be filed within two months by email at [email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF. O.A No. 306/2022 Harbans Singh Vs. State of Haryana & Ors. 2

3. Reply has been filed on behalf of HSPCB vide email dated 28.10.2023 with prayer for grant of three weeks time for filing of the complete reply.

4. Reply be filed by HSPCB within two months by email at judicial- [email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF.

5. List for further consideration 11.01.2024.

6. Interim order dated 06.05.2022 shall continue till further orders to the contrary.

7. A copy of this order be sent to the Secretary, Ministry of Environment, Forest and Climate Change (MoEF & CC),Central Pollution Control Board (CPCB), Indian Agricultural Research Institute (IARI), Indian Institute of Soil and Water Conservation, (IISWC), Dehradun, Chaudhary Charan Singh Haryana Agricultural University (CCHAU), Hisar, Central Soil Salinity Research Institute (CSSRI), Karnal, Central Ground Water Authority (CGWA), Director General, Mining and Geology Department, District Magistrate, Yamuna Nagar, District Town Planner and Executive Engineer, Water Service Division, Dadupur and Haryana State Pollution Control Board (HSPCB) for requisite compliance.

Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM October 30th, 2023 N