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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(xv) in The United Provinces Aerial Ropeways Act, 1922

(xv)the amount of security, if any, to be deposited by the promoter in the event of his application being granted ; and