Punjab-Haryana High Court
Ms. Yogita Yadav vs Union Of India And Others on 4 September, 2013
Bench: Jasbir Singh, G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No. 9427-CAT of 2004
Date of Decision:- September 04, 2013
Ms. Yogita Yadav ..............PETITIONER(S)
vs.
Union of India and others ...........RESPONDENT(S)
CORAM:- HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present:- Mr. N.P. Mittal, Advocate,
for the petitioner.
Ms. Deepali Puri, Advocate,
for respondents no. 1 to 5.
JASBIR SINGH, J. (Oral)
For order, see judgment of even date passed in CWP No. 12850-CAT of 2004, Smt. Pritpal Kaur vs. Union of India and others.
(Jasbir Singh)
Judge
04.09.2013 (G.S. Sandhawalia)
shivani Judge
Gupta Shivani
2013.09.17 13:05
I attest to the accuracy and
integrity of this document
High Court Chandigarh