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Rajasthan High Court - Jodhpur

Poonam Bansal vs State Of Rajasthan on 17 August, 2020

Author: Dinesh Mehta

Bench: Pushpendra Singh Bhati, Dinesh Mehta

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 5828/2020

Laxmi
                                                                 ----Petitioner
                                 Versus
State Of Rajasthan & Ors.
                                                              ----Respondents


                           Connected With
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                          (2 of 3)                                [CW-5828/2020]

              S.B.   Civil   Writ   Petition   No.   6355/2020
              S.B.   Civil   Writ   Petition   No.   6361/2020
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              S.B.   Civil   Writ   Petition   No.   6425/2020
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              S.B.   Civil   Writ   Petition   No.   6617/2020
              S.B.   Civil   Writ   Petition   No.   6628/2020
              S.B.   Civil   Writ   Petition   No.   6891/2020



For Petitioner(s)         :     Mr.   Vikas Bijarnia
                                Mr.   Inderjeet Yadav
                                Mr.   M.L. Deora
                                Mr.   K.R. Saharan
                                Mr.   Kailash Jangid
                                Mr.   Awar Dan Ujjwal
                                Mr.   Ashok Kumar
                                Mr.   Devi Lal Rawla
                                Mr.   Surendra Singh
                                Mr.   Mahaveer Bishnoi
                                Mr.   V.R. Choudhary
                                Mr.   L.R. Punia
                                Mr.   Kan Singh Oad
                                Mr.   Kailash Meghwal
                                Mr.   Tanwar Singh
                                Mr.   Rakesh Kumar Chotia
                                Mr.   Sushil Solanki
                                Mr.   Sumit Singhal
                                Mr.   Shree Kant Verma



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                                                                 (3 of 3)                                   [CW-5828/2020]

                                                                       Mr. Ramniwas
                                                                       Mr. Kuldeep Mathur
                                   For Respondent(s)             :     Mr. Vishal Jangid, Dy. G.C. for Mr.
                                                                       Hemant Choudhary, Govt. Counsel



                                                            JUSTICE DINESH MEHTA

                                                                            Order

                                   17/08/2020


                                         Learned counsel for the petitioners submits that the reply to

                                   the writ petition is being filed today.

                                         List these cases on 24.08.2020, as prayed.

                                         Meanwhile, learned counsel for the respondents may file

                                   rejoinder, if any.

                                         Interim order, if any, shall continue till then.




                                                                                                (DINESH MEHTA),J.

72-79, 82-87, 91, 99, 140, 153, 155-157, 160-163, 165-174, 176-191, 193-196, 198-203, 205 & 207-Ramesh/-

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