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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan State Commission for Backward Classes Act, 2017

(1)The Rajasthan State Commission for Backward Classes Ordinance, 2016 (Ordinance No. 3 of 2016) is hereby repealed.