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State of Haryana - Section

Section 46 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

46. Drainage of houses having high plinth.

- In the event of the plinth of a house being much higher than the bed of an open drain, all washing pleas on the ground floor shall discharge into the open drain by means of 75 mm discharge pipe brought down to such level as to avoid a splash.