Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Kerala - Subsection

Section 245(1)(i) in Kerala Municipality Act, 1994

(i)transacts business in the municipal area for not less than sixty days in the aggregate to any half-year; or