Allahabad High Court
State Of U.P. vs Sher Mohd. Khan on 12 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. -- 598 of 1996 Petitioner :- State Of U.P. Respondent :- Sher Mohd. Khan Petitioner Counsel :- S.C. Hon'ble Sanjay Misra,J.
Learned Standing Counsel for the appellant prays for adjournment of the matter to move the suitable application relating to deceased sole respondent.
As prayed, the appeal is adjourned for three weeks. Order Date :- 12.1.2010 Lbm/--