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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(4)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)perform all the duties and exercise all the powers specifically imposed or conferred upon him by this Act and perform such other duties in connection with the Transport Undertaking as may be required of him by the Transport Committee;