Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)the operator of every lifting machine in outdoor service is provided with a cab or cabin which-
(i)is made of fire resistant material;
(ii)has a suitable seat, a footrest and protection from vibration;
(iii)affords the operator an adequate view of the area of operation;
(iv)affords the necessary access to working parts in cab;
(v)affords the operator adequate protection against the weather;
(vi)is adequately ventilated; and
(vii)is provided with a suitable fire extinguisher.