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Himachal Pradesh High Court

Supa Ram vs Hrtc on 29 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Supa Ram versus HRTC .

CWP No.3287 of 2023 29.05.2023 Present: Mr. Parkash Sharma, Advocate, for the petitioner.

Mr. Shyam Singh Chauhan, Advocate for the respondent.

CWP No.3287 of 2023 Notice. Mr. Shyam Singh Chauhan, learned counsel, waives service and accepts notice on behalf of respondent and seeks time to file response. Be filed, as prayed, by the next date of hearing.

List on 02.06.2023.

CMP No.6479 of 2023 Notice in the aforesaid terms.

In the meanwhile, status quo, qua the implementation of order dated 15.05.2023 (Annexure P-1), as exists on date shall be maintained.

( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge May 29, 2023 (subhash) ::: Downloaded on - 29/05/2023 20:48:21 :::CIS