Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 45 in Grama Panchayats Rules, 1968

45.

The Grama Panchayat shall maintain a case record for each individual work. Receipts for advances granted from time to time, and the agreement obtained for execution of the work shall form part of the record. The progress of work shall be shown in the record with reference to measurement recorded in the measurement books.