Allahabad High Court
M/S Shree Sidhbali Steels Ltd. And ... vs State Of U.P. And Others on 13 August, 2019
Bench: Ramesh Sinha, Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 64967 of 2009 Petitioner :- M/S Shree Sidhbali Steels Ltd. And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- B.C. Rai Counsel for Respondent :- C.S.C.,Pankaj Kr. Shukla Hon'ble Ramesh Sinha,J.
Hon'ble Ajit Kumar,J.
Sri B.C. Rai, learned counsel for the petitioners states that his client is not responding.
Sri Arun Kumar Srivastava, learned Standing Counsel is present.
Accordingly, the present petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
(Ajit Kumar,J.) (Ramesh Sinha, J.) Order Date :- 13.8.2019 Madhurima