Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Allahabad High Court

M/S Shree Sidhbali Steels Ltd. And ... vs State Of U.P. And Others on 13 August, 2019

Bench: Ramesh Sinha, Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 64967 of 2009
 

 
Petitioner :- M/S Shree Sidhbali Steels Ltd. And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.C. Rai
 
Counsel for Respondent :- C.S.C.,Pankaj Kr. Shukla
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Ajit Kumar,J.

Sri B.C. Rai, learned counsel for the petitioners states that his client is not responding.

Sri Arun Kumar Srivastava, learned Standing Counsel is present.

Accordingly, the present petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

(Ajit Kumar,J.) (Ramesh Sinha, J.) Order Date :- 13.8.2019 Madhurima