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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(i) in The Madras Port Petroleum Rules, 1963

(i)No bunkering shall be commenced unless a sand cart containing 15 c.f.t. of sand is on the spot at the supply pipe. This would be the responsibility of the Oil Company supplying the oil for bunkering.