Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 15 in The Haryana Advocates' Welfare Fund Rules, 2014 15. Office of the trustee committee. section 36(2). - The office of the Trustee Committee shall be located at such place as may be decided by the State Bar Council.
