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State of Punjab - Section

Section 39 in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

39. Repeal.

- The Ancient Monuments Preservation Act, 1904 (Central Act VII of 1904) shall cease to have effect in relation to ancient and historical monuments and archaeological sites and remains declared or deemed to be declared by or under this Act to be protected monuments or protected areas, except as respects things done or omitted to be done before the commencement of this Act.