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NCT Delhi - Section

Section 40 in The Delhi Water Board Act, 1998

40. Fixing of metres(1).

- For the purpose of measuring and recording the amount of water supplied to the New Delhi Municipal Council or to the Delhi Cantonment Board, Military Engineering Services, the Board shall affix metres.
(2)The use, installation fees and rent to be paid for such use, maintenance and testing of metres shall be in accordance with regulations framed under this Act.
(3)It shall be presumed, until the contrary is proved, that the quantity of water supplied is the quantity indicated by the meter affixed.