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[Cites 0, Cited by 2] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(1) in The Punjab Excise Act, 1914

(1)Every licence, permit or pass granted under this Act shall be granted -
(a)on payment of such fees, if any,
(b)subject to such restrictions and on such conditions,
(c)in such form and containing such particulars,
(d)for such period.
As the Financial Commissioner may direct.