Delhi High Court - Orders
Hansa Dutt Lohani vs Dg Bsf And Ors on 22 February, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3253/2022 & CM APPL. 9427-28/2022
HANSA DUTT LOHANI
..... Petitioner
Through: In person.
versus
DG BSF AND ORS
..... Respondents
Through: Ms.Nidhi Banga, Sr. Panel Counsel
with Mr.Hemendra Singh, Law
Officer BSF.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.02.2022 The petition has been heard by way of video conferencing. Petitioner who appears in person prays for some time to examine the law.
In the interest of justice, re-notify on 25th February, 2022.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 22, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.02.2022 23:10:13