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Delhi High Court - Orders

Hansa Dutt Lohani vs Dg Bsf And Ors on 22 February, 2022

Author: Manmohan

Bench: Manmohan, Navin Chawla

                          $~68
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3253/2022 & CM APPL. 9427-28/2022
                               HANSA DUTT LOHANI
                                                                         ..... Petitioner
                                                Through: In person.

                                                     versus

                                 DG BSF AND ORS
                                                                                      ..... Respondents
                                                     Through:      Ms.Nidhi Banga, Sr. Panel Counsel
                                                                   with Mr.Hemendra Singh, Law
                                                                   Officer BSF.

                                 CORAM:
                                 HON'BLE MR. JUSTICE MANMOHAN
                                 HON'BLE MR. JUSTICE NAVIN CHAWLA
                                              ORDER

% 22.02.2022 The petition has been heard by way of video conferencing. Petitioner who appears in person prays for some time to examine the law.

In the interest of justice, re-notify on 25th February, 2022.

MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 22, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.02.2022 23:10:13